Pintu ( Third Bail ) vs The State Of U.P.

Citation : 2015 Latest Caselaw 3090 ALL
Judgement Date : 12 October, 2015

Allahabad High Court
Pintu ( Third Bail ) vs The State Of U.P. on 12 October, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9112 of 2015
 

 
Applicant :- Pintu ( Third Bail )
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Arvind Kumar Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

This is third bail  application.

List with previous papers before the appropriate bench.

Order Date :- 12.10.2015