Allahabad High Court
Pintu ( Third Bail ) vs The State Of U.P. on 12 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9112 of 2015 Applicant :- Pintu ( Third Bail ) Opposite Party :- The State Of U.P. Counsel for Applicant :- Arvind Kumar Tiwari Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
This is third bail application.
List with previous papers before the appropriate bench.
Order Date :- 12.10.2015