Allahabad High Court
Commissioner Of Income Tax-Ii, ... vs Sh. Vishnu Saran Mehra on 12 October, 2015
Bench: Tarun Agarwala, Vinod Kumar Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- INCOME TAX APPEAL No. - 365 of 2010 Appellant :- Commissioner Of Income Tax-Ii, Agra Respondent :- Sh. Vishnu Saran Mehra Counsel for Appellant :- Shambhu Chopra (S.C.) Counsel for Respondent :- Aditya Pandey,S.D.Singh Hon'ble Tarun Agarwala,J.
Hon'ble Vinod Kumar Misra,J.
The appeal is dismissed.
For orders, see order of date passed in Income Tax Appeal No. 373 of 2010.
Order Date :- 12.10.2015 MAA/-
(Vinod Kumar Misra,J.) (Tarun Agarwala,J.)