Allahabad High Court
Dev Prakash Shukla vs Sri Anand Kumar Pandey Zila Besic ... on 8 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- CONTEMPT No. - 1761 of 2015 Applicant :- Dev Prakash Shukla Opposite Party :- Sri Anand Kumar Pandey Zila Besic Shiksha Adhikari Amethi Counsel for Applicant :- Ashok Bajpai Hon'ble Dr. Devendra Kumar Arora,J.
Sri Prashant Arora, Advocate has filed power on behalf of respondent and has prayed for two week's time is allowed for filing affidavit of compliance.
As prayed, two weeks time is allowed for filing reply.
List this case on 4.11.2015. If, the order is not complied with, the opposite party will appear on the said date.
Order Date :- 8.10.2015 MH/-