Allahabad High Court
Brij Pal Singh vs State & Another on 8 October, 2015
Bench: Ramesh Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- CRIMINAL REVISION No. - 409 of 1990 Revisionist :- Brij Pal Singh Opposite Party :- State & Another Counsel for Revisionist :- Rakesh Singh Senger Counsel for Opposite Party :- A.G.A. Hon'ble Ramesh Sinha,J.
Case called out in the revised list. None responds to press this revision, either of the parties.
Sri Nikhil Chaturvedi, learned AGA appearing for the State is present.
As per the office report dated 29.09.2015, the notices issued to the revisionist to engage another counsel has been received back after service, but non appears on behalf of revisionist to press this revision.
The present revision is accordingly dismissed for want of prosecution.
Interim order, if any, is vacated.
The Registrar General of this Court shall send a certified copy of this order to the trial court concerned to proceeding with the trial, if the same has already not been concluded.
Order Date :- 8.10.2015 VKG