Allahabad High Court
Chhedi Lal Pal & 2 Others vs State Of U.P. & 2 Others on 5 October, 2015
Bench: Krishna Murari, Amar Singh Chauhan
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- WRIT - C No. - 41156 of 2015 Petitioner :- Chhedi Lal Pal & 2 Others Respondent :- State Of U.P. & 2 Others Counsel for Petitioner :- Birendra Singh Counsel for Respondent :- C.S.C.,Mohan Srivastava,S.P. Singh Hon'ble Krishna Murari,J.
Hon'ble Amar Singh Chauhan,J.
Learned Standing Counsel prays for and is allowed three weeks further time to file counter affidavit.
Rejoinder affidavit, if any, may be filed within two weeks thereafter.
List after expiry of the aforesaid period.
Order Date :- 5.10.2015 nd