M/S ... vs The Commissioner Of Incom-Tax

Citation : 2015 Latest Caselaw 2901 ALL
Judgement Date : 5 October, 2015

Allahabad High Court
M/S ... vs The Commissioner Of Incom-Tax on 5 October, 2015
Bench: Tarun Agarwala, Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- INCOME TAX APPEAL No. - 212 of 2012
 

 
Appellant :- M/S U.P.Transformers(India)Pvt. Ltd.
 
Respondent :- The Commissioner Of Incom-Tax
 
Counsel for Appellant :- R.S. Agarwal
 
Counsel for Respondent :- S.S.C,A.N Mahajan,Ashok Kumar,B. Agarwal,CSC,D. Awasthi,G.Krishna,R.K. Upadhyay,S.Chopra
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Surya Prakash Kesarwani,J.

The appeal is partly allowed.

For orders, see order of date passed in Income Tax Appeal No.01 of 2000 (M/s U.P. Transformers (India) Pvt. Ltd. Vs. The Commissioner of Income Tax.

Order Date :- 5.10.2015 MAA/-

(Surya Prakash Kesarwani,J.)        (Tarun Agarwala,J.)