Allahabad High Court
Adesh Kumar & Ors. vs Sunil Kumar, Prin. Secy. Social ... on 1 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- CONTEMPT No. - 1709 of 2015 Applicant :- Adesh Kumar & Ors. Opposite Party :- Sunil Kumar, Prin. Secy. Social Welfare & Ors. Counsel for Applicant :- Ranjana Agnihotri,Sandeep Tiwari Hon'ble Dr. Devendra Kumar Arora,J.
Affidavit of compliance filed on behalf of the opposite party no. 1,2 & 3 are taken on record.
Objection/reply, if any, may be filed within a week.
List thereafter.
Order Date :- 1.10.2015 Arvind