Allahabad High Court
Lal Bahadur vs State Of U.P. & Others on 1 October, 2015
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - A No. - 59472 of 2009 Petitioner :- Lal Bahadur Respondent :- State Of U.P. & Others Counsel for Petitioner :- Jai Prakash Rai,Sanjay Kumar Pandey,Umesh Narain Sharma Counsel for Respondent :- C.S.C.,Anil Tiwari Hon'ble Yashwant Varma,J.
Passed over on the request of the learned counsel for the petitioner to be listed again in the next cause list before the appropriate Court.
Order Date :- 1.10.2015 Arun K. Singh