Allahabad High Court
Arvind Pal Singh vs State Of U.P. Thu. Principal ... on 30 November, 2015
Bench: Mahendra Dayal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ? Court No. - 22 Case :- SERVICE SINGLE No. - 8446 of 2009 Petitioner :- Arvind Pal Singh Respondent :- State Of U.P. Thu. Principal Secretary ,Avas Avam Sahkari Counsel for Petitioner :- Shiwa Kant Tiwari Counsel for Respondent :- C.S.C.,Vikash Singh Hon'ble Mahendra Dayal,J.
The writ petition is not infructuous as informed by the learned Standing Counsel.
List before appropriate Court.
Order Date :- 30.11.2015 Muk