Allahabad High Court
Nirmala Devi W/O Late Ram Kishore ... vs State Of U.P. Thru Secy. New & ... on 30 November, 2015
Bench: Mahendra Dayal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 22 Case :- SERVICE SINGLE No. - 8517 of 2009 Petitioner :- Nirmala Devi W/O Late Ram Kishore Yadav Respondent :- State Of U.P. Thru Secy. New & Renewable Energy & Ors. Counsel for Petitioner :- Ratnesh Lal Counsel for Respondent :- C.Sc..,Jyotinjay Verma,Nishant Shukla,Ranjan Roy Hon'ble Mahendra Dayal,J.
The writ petition is not infructuous as informed by the learned Standing Counsel.
List before appropriate Court.
Order Date :- 30.11.2015 Muk