Allahabad High Court
Ram Bachan & Others vs Smt. Jamuna on 30 November, 2015
Bench: Mahendra Dayal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 22 Case :- SECOND APPEAL No. - 71 of 1998 Appellant :- Ram Bachan & Others Respondent :- Smt. Jamuna Counsel for Appellant :- A.S.Chaudhary,Prabhakar Vardhan Chaudha Counsel for Respondent :- Dr. Ramsurat Pande,R S Pandey Hon'ble Mahendra Dayal,J.
On the request made on behalf of Shri R.S. Pandey, learned counsel for the respondent, list on 22nd December, 2015.
Order Date :- 30.11.2015 Muk