Allahabad High Court
Bhagauti Prasad Dubey @ Bhagauti ... vs Avadhesh Kumar & Another on 30 November, 2015
Bench: Mahendra Dayal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 22 Case :- SECOND APPEAL No. - 338 of 2013 Appellant :- Bhagauti Prasad Dubey @ Bhagauti Din Dubey & Others Respondent :- Avadhesh Kumar & Another Counsel for Appellant :- Mohammad Aslam Khan Counsel for Respondent :- Ram Singh Hon'ble Mahendra Dayal,J.
On the request of learned counsel for the appellants list on 6th January, 2016.
Interim order shall continue till the next date of listing.
Order Date :- 30.11.2015 Muk