Allahabad High Court
Zila ... vs M/S Ashoka Marketing Ltd., Thru. ... on 30 November, 2015
Bench: Mahendra Dayal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 22 Case :- SECOND APPEAL DEFECTIVE No. - 255 of 2015 Appellant :- Zila Parishad/Panchayat,Faizabad Thru. Upper Mukhya Adhikari Respondent :- M/S Ashoka Marketing Ltd., Thru. Manaer (M.D.) & Anr. Counsel for Appellant :- Rajeev Narayan Pandey Hon'ble Mahendra Dayal,J.
Issue notice on the application for condonation of delay returnable by 5th January,2016.
List on 5th January, 2016.
Order Date :- 30.11.2015 Muk