Allahabad High Court
Mohd. Idrish & Anr. vs Mohd. Yusuf & Anr. on 30 November, 2015
Bench: Mahendra Dayal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 22 Case :- SECOND APPEAL No. - 254 of 2015 Appellant :- Mohd. Idrish & Anr. Respondent :- Mohd. Yusuf & Anr. Counsel for Appellant :- Sunil Kumar Singh Hon'ble Mahendra Dayal,J.
As prayed by the learned counsel for the appellants list on 8.12.2015.
Order Date :- 30.11.2015 Muk