Allahabad High Court
Shabahat Husain Rehmani S/O Late ... vs State Of U.P. Thru ... on 30 November, 2015
Bench: Mahendra Dayal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 22 Case :- SERVICE SINGLE No. - 1442 of 2010 Petitioner :- Shabahat Husain Rehmani S/O Late Sakhwat Husain Respondent :- State Of U.P. Thru Secretary/Director, Counsel for Petitioner :- Qamrul Hasan Counsel for Respondent :- Jyotinjay Verma,Nishant Shukla Hon'ble Mahendra Dayal,J.
The writ petition is not infructuous.
List before appropriate Court.
Order Date :- 30.11.2015 Muk