Allahabad High Court
Waseem Ejaj S/O Abdul Bari And ... vs Smt.Jarwar Jahan W/O Fayaz Ali And ... on 30 November, 2015
Bench: Mahendra Dayal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 22 Case :- SECOND APPEAL DEFECTIVE No. - 33 of 2010 Appellant :- Waseem Ejaj S/O Abdul Bari And Another Respondent :- Smt.Jarwar Jahan W/O Fayaz Ali And Others Counsel for Appellant :- Sharad Nandan Ojha,R.K.Pal,Rajesh Verma Counsel for Respondent :- Mohd.Adil Khan,Mohiuddin Khan Hon'ble Mahendra Dayal,J.
On the request of Shri Mohiuddin Khan, learned counsel for the respondents, list on 6th January, 2016.
Order Date :- 30.11.2015 Muk