Allahabad High Court
Virendra Rawat vs The State Of U.P. on 30 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10831 of 2015 Applicant :- Virendra Rawat Opposite Party :- The State Of U.P. Counsel for Applicant :- Dilip Kumar Shukla Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted three week's time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 30.11.2015 A.