Allahabad High Court
Bechalal vs Babu Lal And 2 Ors. on 30 November, 2015
Bench: Mahendra Dayal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 22 Case :- SECOND APPEAL No. - 366 of 2007 Appellant :- Bechalal Respondent :- Babu Lal And 2 Ors. Counsel for Appellant :- Digvijai Singh,A.K. Jauhari,Raj Kumar Singh Counsel for Respondent :- Hari Anuj Bahadur Sinha,Mohd.Aslam Khan,Vikas Shukla Hon'ble Mahendra Dayal,J.
Adjourned on the adjournment slip of Shri A.K. Jauhari, learned counsel for the appellant.
List on 5.1.2016.
Order Date :- 30.11.2015 Muk