Allahabad High Court
Rajendra (Second Bail) vs State Of U.P. on 30 November, 2015
Bench: Mahendra Dayal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 22 Case :- BAIL No. - 6778 of 2015 Applicant :- Rajendra (Second Bail) Opposite Party :- State Of U.P. Counsel for Applicant :- Amrendra Kumar Singh Counsel for Opposite Party :- Govt.Advocate Hon'ble Mahendra Dayal,J.
List before appropriate Court in the second week of December, 2015. It shall not be treated as tied up and part heard.
Order Date :- 30.11.2015 Muk