Allahabad High Court
Pintu And Another vs State Of U.P. on 30 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 7000 of 2014 Applicant :- Pintu And Another Opposite Party :- State Of U.P. Counsel for Applicant :- Satyendra Kumar Maurya,Arvind Kumar Pandey,Suyash Pradhan Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant list in the next cause list.
Order Date :- 30.11.2015 A.