Pappu @ Shakil (Fifth Bail ... vs State Of U.P.

Citation : 2015 Latest Caselaw 4810 ALL
Judgement Date : 30 November, 2015

Allahabad High Court
Pappu @ Shakil (Fifth Bail ... vs State Of U.P. on 30 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 7400 of 2015
 

 
Applicant :- Pappu @ Shakil (Fifth Bail Application)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dashrath Singh,Shiv Shankar Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant list in the next cause list.

Order Date :- 30.11.2015 A.