Allahabad High Court
Pappu @ Shakil (Fifth Bail ... vs State Of U.P. on 30 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 7400 of 2015 Applicant :- Pappu @ Shakil (Fifth Bail Application) Opposite Party :- State Of U.P. Counsel for Applicant :- Dashrath Singh,Shiv Shankar Mishra Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant list in the next cause list.
Order Date :- 30.11.2015 A.