Allahabad High Court
Gyan Prakash Mishra vs State Of U.P. Thru Secy. Sec. ... on 30 November, 2015
Bench: Mahendra Dayal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ? Court No. - 22 Case :- SERVICE SINGLE No. - 3077 of 2008 Petitioner :- Gyan Prakash Mishra Respondent :- State Of U.P. Thru Secy. Sec. Education & 3 Ors. Counsel for Petitioner :- Vinod Kumar Singh Counsel for Respondent :- C.S.C. Hon'ble Mahendra Dayal,J.
The writ petition is not infructuous as informed by the learned Standing Counsel.
List before appropriate Court.
Order Date :- 30.11.2015 Muk