Allahabad High Court
Smt. Jyoti vs State Of U.P. Thu. Secretary ... on 30 November, 2015
Bench: Mahendra Dayal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ? Court No. - 22 Case :- SERVICE SINGLE No. - 8451 of 2009 Petitioner :- Smt. Jyoti Respondent :- State Of U.P. Thu. Secretary ,Secondary Education Govt. Of Counsel for Petitioner :- Ramesh Pandey Counsel for Respondent :- C.S.C. Hon'ble Mahendra Dayal,J.
The writ petition is not infructuous as informed by the learned Standing Counsel.
List before appropriate Court.
Order Date :- 30.11.2015 Muk