Allahabad High Court
Vijay Pratap Singh & Others vs State Of U.P., Thru. Prin. Secy., ... on 30 November, 2015
Bench: Mahendra Dayal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ? Court No. - 22 Case :- SERVICE SINGLE No. - 970 of 2010 Petitioner :- Vijay Pratap Singh & Others Respondent :- State Of U.P., Thru. Prin. Secy., Agriculture & Others Counsel for Petitioner :- P.N.Singh Kaushik Counsel for Respondent :- C.S.C. Hon'ble Mahendra Dayal,J.
The writ petition is not infructuous.
List before appropriate Court.
Order Date :- 30.11.2015 Muk