Rajesh Pushpakar vs The State Of U.P.

Citation : 2015 Latest Caselaw 4789 ALL
Judgement Date : 30 November, 2015

Allahabad High Court
Rajesh Pushpakar vs The State Of U.P. on 30 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 5566 of 2015
 

 
Applicant :- Rajesh Pushpakar
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Shailendra Singh,Prashant Singh Atal,Varun Kumar Mishra
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant list in the next cause list.

Order Date :- 30.11.2015 A.