Kausal Misra vs The State Of U.P.

Citation : 2015 Latest Caselaw 4786 ALL
Judgement Date : 30 November, 2015

Allahabad High Court
Kausal Misra vs The State Of U.P. on 30 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 5826 of 2014
 

 
Applicant :- Kausal Misra
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Vaibhav Gupta,Uttam Kumar Verma
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant list in the next cause list.

Order Date :- 30.11.2015 A.