Allahabad High Court
Kausal Misra vs The State Of U.P. on 30 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 5826 of 2014 Applicant :- Kausal Misra Opposite Party :- The State Of U.P. Counsel for Applicant :- Vaibhav Gupta,Uttam Kumar Verma Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant list in the next cause list.
Order Date :- 30.11.2015 A.