Charan Singh S/O Shri Lakhan Singh vs State Of U.P.Thru. Secy.Dept New ...

Citation : 2015 Latest Caselaw 4782 ALL
Judgement Date : 30 November, 2015

Allahabad High Court
Charan Singh S/O Shri Lakhan Singh vs State Of U.P.Thru. Secy.Dept New ... on 30 November, 2015
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?
 
Court No. - 22
 

 
Case :- SERVICE SINGLE No. - 8496 of 2009
 

 
Petitioner :- Charan Singh S/O Shri Lakhan Singh
 
Respondent :- State Of U.P.Thru. Secy.Dept New Renewable Energy And Ors.
 
Counsel for Petitioner :- Ratnesh Lal
 
Counsel for Respondent :- C.S.C.,Jyotinjay Verma,Nishant Shukla,Ranjan Roy
 

 
Hon'ble Mahendra Dayal,J.

The writ petition is not infructuous as informed by the learned Standing Counsel.

List before appropriate Court.

Order Date :- 30.11.2015 Muk