Allahabad High Court
Charan Singh S/O Shri Lakhan Singh vs State Of U.P.Thru. Secy.Dept New ... on 30 November, 2015
Bench: Mahendra Dayal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ? Court No. - 22 Case :- SERVICE SINGLE No. - 8496 of 2009 Petitioner :- Charan Singh S/O Shri Lakhan Singh Respondent :- State Of U.P.Thru. Secy.Dept New Renewable Energy And Ors. Counsel for Petitioner :- Ratnesh Lal Counsel for Respondent :- C.S.C.,Jyotinjay Verma,Nishant Shukla,Ranjan Roy Hon'ble Mahendra Dayal,J.
The writ petition is not infructuous as informed by the learned Standing Counsel.
List before appropriate Court.
Order Date :- 30.11.2015 Muk