Yogesh Sharma And Others vs State Of U.P. Thu. Secretary ...

Citation : 2015 Latest Caselaw 4781 ALL
Judgement Date : 30 November, 2015

Allahabad High Court
Yogesh Sharma And Others vs State Of U.P. Thu. Secretary ... on 30 November, 2015
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?
 
Court No. - 22
 

 
Case :- SERVICE SINGLE No. - 8437 of 2009
 

 
Petitioner :- Yogesh Sharma And Others
 
Respondent :- State Of U.P. Thu. Secretary ,Home, U.P. Civil Secretariat,
 
Counsel for Petitioner :- Rahul Singh
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Mahendra Dayal,J.

The writ petition is not infructuous as informed by the learned Standing Counsel.

List before appropriate Court.

Order Date :- 30.11.2015 Muk