Allahabad High Court
Sanjay Tripathi And Anr vs District Judge, Hardoi on 30 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 1893 of 2011 Petitioner :- Sanjay Tripathi And Anr Respondent :- District Judge, Hardoi Counsel for Petitioner :- Praveen Tripathi,Kapil Mishra,Sunil Kumar Chaudhary,Vivek Tripathi Counsel for Respondent :- Manish Kumar,Gaurav Mehrotra Hon'ble Dr. Devendra Kumar Arora,J.
Due to paucity of time, case could not be taken up.
List on 16.12.2015.
Relevant record, as directed earlier, shall be produced on that date.
Order Date :- 30.11.2015 MH/-