Allahabad High Court
Sandeep Rai vs State Of U.P. on 30 November, 2015
Bench: Arun Tandon, Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL No. - 2631 of 2012 Appellant :- Sandeep Rai Respondent :- State Of U.P. Counsel for Appellant :- Satya Prakash Rai,Brijesh Sahai,Sudhir Kumar Singh Counsel for Respondent :- Govt. Advocate,Rajendra Singh Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Passed over on the request of learned counsel for the appellant.
List in the month of February, 2016.
Order Date :- 30.11.2015 Ashish Pd.