Allahabad High Court
Bindra Prasad Bind vs State Of U.P. on 30 November, 2015
Bench: Arun Tandon, Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL No. - 4155 of 2015 Appellant :- Bindra Prasad Bind Respondent :- State Of U.P. Counsel for Appellant :- Sriprakash Dwivedi Counsel for Respondent :- Govt.Advocate Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Nobody is present to press this appeal.
List in the month of February, 2016.
Order Date :- 30.11.2015 Ashish Pd.