Allahabad High Court
Mahendra Kumar Mishra S/O Siya Ram ... vs State Of U.P. Thru Prin. Secy. ... on 27 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 2065 of 2009 Petitioner :- Mahendra Kumar Mishra S/O Siya Ram & Others Respondent :- State Of U.P. Thru Prin. Secy. Irrigation & Others Counsel for Petitioner :- R.C. Tewari Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
On the request of learned Counsel for the petitioner, list this case at an early date along with the record of writ petition no. 6995 (SS) of 2008.
Order Date :- 27.11.2015 Arvind