Rajendra Kumar vs State Of U.P.

Citation : 2015 Latest Caselaw 4749 ALL
Judgement Date : 27 November, 2015

Allahabad High Court
Rajendra Kumar vs State Of U.P. on 27 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4783 of 1996
 

 
Petitioner :- Rajendra Kumar
 
Respondent :- State Of U.P.
 
Counsel for Petitioner :- Amit Bose,Manjive Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Manjive Shukla, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 27.11.2015 Arvind