Allahabad High Court
Ravindra Prtap Singh vs State Of U.P. Thru Secy. Sec. ... on 27 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 7766 of 2007 Petitioner :- Ravindra Prtap Singh Respondent :- State Of U.P. Thru Secy. Sec. Education & 3 Ors. Counsel for Petitioner :- H.G.S. Parihar Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Learned Counsel for the petitioner prays for and is granted two weeks' further time for filing Rejoinder Affidavit.
Order Date :- 27.11.2015 Arvind