Allahabad High Court
Dinesh Kumar Srivastava S/O Batoo ... vs District Panchayat Raj Officer, ... on 27 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 7792 of 2009 Petitioner :- Dinesh Kumar Srivastava S/O Batoo Ram Srivastava Respondent :- District Panchayat Raj Officer, Hardoi & Ors. Counsel for Petitioner :- R.N. Gupta Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Sri R.N.Gupta, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 27.11.2015 Arvind