Allahabad High Court
Umapati Pandey vs State Of U.P.Through Secy.Of ... on 27 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 1967 of 1999 Petitioner :- Umapati Pandey Respondent :- State Of U.P.Through Secy.Of Education Counsel for Petitioner :- Pt.S.Chandra Counsel for Respondent :- C.S.C.,R.S.Pandey Hon'ble Dr. Devendra Kumar Arora,J.
Sri Prabha Shanker Pandey, Advocate holding brief of Pt. S.Chandra, learned Counsel for the petitioner is not aware about the facts of the case.
List this case in ordinary course.
Order Date :- 27.11.2015 Arvind