Allahabad High Court
Ganga Sagar Kori vs The State Of U.P. on 27 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8166 of 2015 Applicant :- Ganga Sagar Kori Opposite Party :- The State Of U.P. Counsel for Applicant :- Samrat Gupta Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Counter affidavit has been filed on behalf of the State be taken on record.
Learned counsel for the applicant prays for and is granted two week's time to file rejoinder affidavit.
List thereafter.
Order Date :- 27.11.2015 A.