Allahabad High Court
Dharmendra Shukla vs State Of U.P. on 27 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8131 of 2015 Applicant :- Dharmendra Shukla Opposite Party :- State Of U.P. Counsel for Applicant :- Ran Vijay Yadav Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Counter affidavit has been filed on behalf of the State be taken on record.
Learned counsel for the applicant prays for and is granted one week time to file rejoinder affidavit.
List thereafter.
Order Date :- 27.11.2015 A.