Allahabad High Court
Yogendra Singh Yadav vs State Of U.P. & Others on 27 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 5974 of 1996 Petitioner :- Yogendra Singh Yadav Respondent :- State Of U.P. & Others Counsel for Petitioner :- S.K. Kalia,Avnish Bhatt,Birendra Singh,Vidhu Bhushan Kalia Counsel for Respondent :- C.S.C.,Manoj Kumar Mishra Hon'ble Dr. Devendra Kumar Arora,J.
Sri S.K.Kalia, learned Counsel for the petitioner is reported to be out of station.
Case is adjourned.
List again.
Order Date :- 27.11.2015 Arvind