Allahabad High Court
Manish Kumar Singh vs State Of U P Thr.Secy ... on 27 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 4658 of 2009 Petitioner :- Manish Kumar Singh Respondent :- State Of U P Thr.Secy Secon.Educatoin Civil Sectt.Lko. Counsel for Petitioner :- Ajay Pratap Singh,Sushil Kumar Singh Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Sri Ajay Pratap Singh, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 27.11.2015 Arvind