Allahabad High Court
Maiku Lal vs D.D.C.Barabanki & Others on 27 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- CONSOLIDATION No. - 454 of 1998 Petitioner :- Maiku Lal Respondent :- D.D.C.Barabanki & Others Counsel for Petitioner :- A.R.Khan,A.A. Zaidi,Anand Mani Tripathi,Anjani Nath Khare,Anurag Srivastava,Avadhesh Kumar,B R Tripathi,N.C.Upadhyay,Narendra Gupta,Reyaz Ahmad Ii,Sachichida Nand Shukla,Sanjai Srivastava,Sanjay Srivastava,Shiv Pal Singh,V.K.Verma Counsel for Respondent :- C.S.C.,P.K. Jaiswal Hon'ble Dr. Devendra Kumar Arora,J.
Sri Anand Mani Tripathi, learned Counsel for the petitioner is reported to be out of station.
Case is adjourned.
List again.
Order Date :- 27.11.2015 Arvind