Allahabad High Court
Pratap Narain Shukla vs Seate Of U.P.Its Secy Madhyamik ... on 27 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 1161 of 2007 Petitioner :- Pratap Narain Shukla Respondent :- Seate Of U.P.Its Secy Madhyamik And 5 Ors Counsel for Petitioner :- S.P.Singh,R P Singh Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Sri Amit Kumar Singh, Advocate holding brief of Sri S.P.Singh, learned Counsel for the petitioner prays for and is granted two weeks' time for filing Rejoinder Affidavit.
Order Date :- 27.11.2015 Arvind