Allahabad High Court
Subhash Chandra Yadav vs State Of U.P.Through Secy ... on 27 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 4256 of 2005 Petitioner :- Subhash Chandra Yadav Respondent :- State Of U.P.Through Secy Transport And 5 Ors Counsel for Petitioner :- Shivji Shukla Counsel for Respondent :- C.S.C,Prabhakar Tiwari,Veena Sinha Hon'ble Dr. Devendra Kumar Arora,J.
Sri Shivji Shukla, learned Counsel for the petitioner is reported to be out of station.
Case is adjourned.
List again.
Order Date :- 27.11.2015 Arvind