Allahabad High Court
R.K. Singh vs C.B.I. And Anr. on 27 November, 2015
Bench: Arun Tandon
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 38744 of 2015 Applicant :- R.K. Singh Opposite Party :- C.B.I. And Anr. Counsel for Applicant :- Sudeep Harkauli Counsel for Opposite Party :- N.I. Jafri Hon'ble Arun Tandon,J.
On request of learned counsel for the applicant, list after one month.
Order Date :- 27.11.2015 Ashish Pd.