Allahabad High Court
Wahid Hussain Siddiqui vs Aryavart Gramin Bank, Lucknow ... on 27 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 5121 of 2008 Petitioner :- Wahid Hussain Siddiqui Respondent :- Aryavart Gramin Bank, Lucknow Thru Chairman & Anr. Counsel for Petitioner :- T.B. Singh,Jitendra Singh,Mohd Wahid Irfan,P.C. Agarwal,S.S.L.Srivastava Counsel for Respondent :- Lalit Shukla Hon'ble Dr. Devendra Kumar Arora,J.
On the request of Sri S.S.L. Srivastava, learned Counsel for the petitioner, case is adjourned.
List again.
Order Date :- 27.11.2015 Arvind