Allahabad High Court
Sri Indra Sen Singh And 11 Others vs State Of U.P.Through Secretary ... on 27 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 2830 of 2006 Petitioner :- Sri Indra Sen Singh And 11 Others Respondent :- State Of U.P.Through Secretary Nagriya Rozgar Evam Garibi Counsel for Petitioner :- R.B.S.Rathaur,Chandra Shekher Pandey Counsel for Respondent :- C.S.C.,A.K.Chaturvedi,Mushtaq Ahmad Siddiqui Hon'ble Dr. Devendra Kumar Arora,J.
On the request of learned counsel for the opposite parties, case is adjourned.
List again at an early date.
Order Date :- 27.11.2015 Arvind