Sri Indra Sen Singh And 11 Others vs State Of U.P.Through Secretary ...

Citation : 2015 Latest Caselaw 4713 ALL
Judgement Date : 27 November, 2015

Allahabad High Court
Sri Indra Sen Singh And 11 Others vs State Of U.P.Through Secretary ... on 27 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2830 of 2006
 

 
Petitioner :- Sri Indra Sen Singh And 11 Others
 
Respondent :- State Of U.P.Through Secretary Nagriya Rozgar Evam Garibi
 
Counsel for Petitioner :- R.B.S.Rathaur,Chandra Shekher Pandey
 
Counsel for Respondent :- C.S.C.,A.K.Chaturvedi,Mushtaq Ahmad Siddiqui
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of learned counsel for the opposite parties, case is adjourned.

List again at an early date.

Order Date :- 27.11.2015 Arvind