Allahabad High Court
Rinku Mishra ( Third Bail ) vs State Of U.P. on 27 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8133 of 2015 Applicant :- Rinku Mishra ( Third Bail ) Opposite Party :- State Of U.P. Counsel for Applicant :- Rajesh Kumar,Prabhu Sharan Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
The record of the first and second bail applications of the applicant are not available.
List in the next cause list.
The office is directed to send the record of the first and second bail applications of the applicant on the next date.
Order Date :- 27.11.2015 A.