Allahabad High Court
Ram Naresh vs State Of U.P. on 27 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8317 of 2015 Applicant :- Ram Naresh Opposite Party :- State Of U.P. Counsel for Applicant :- Gulam Mustafa,Abdul Malik Counsel for Opposite Party :- Govt. Advocate,O.P. Tiwari Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 27.11.2015 A.