Allahabad High Court
Bharat Kumar Balmiki vs State Of U.P Thru. Secy. Panchyat ... on 26 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 6744 of 2015 Petitioner :- Bharat Kumar Balmiki Respondent :- State Of U.P Thru. Secy. Panchyat Raj Deptt. U.P. & Ors. Counsel for Petitioner :- Vijay Kumar Asthana,Vikas Kumar Verma Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Sri Vijay Kumar Asthana, learned Counsel for the petitioner is reported to be out of station.
List in the cause list.
Order Date :- 26.11.2015 Arvind