Allahabad High Court
Parashu Ram (Second Bail) vs State Of U.P. on 26 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 2769 of 2015 Applicant :- Parashu Ram (Second Bail) Opposite Party :- State Of U.P. Counsel for Applicant :- Raj Kumar Verma,Shravan Kumar Counsel for Opposite Party :- Govt.Advocate,Bhaskar Tripathi,Sri Prakash Tripathi Hon'ble Bachchoo Lal,J.
Supplementary affidavit has been filed on behalf of the applicant be taken on record.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 26.11.2015 A.